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[Cites 0, Cited by 0] [Section 358(7)] [Section 358] [Entire Act]

State of Chattisgarh - Subsection

Section 358(7)(e) in The Chhattisgarh Municipalities Act, 1961

(e)prohibiting the digging of excavations, cesspools, tanks or pits within specified areas except with the permission of the Council, and specifying the conditions subject to which such permission may be given;