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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(b) in United Bank of India (Employees') Pension Regulations, 1995

(b)rupees seven hundred and twenty per month in respect of an employee other than a part-time employee, where the employee had retired on or after the 1stday of November, 1992 (in case of workmen) or on or after the 1stday of July, 1993 (in case of officers) and proportionate amount thereof in relation to the rate of scale of wages in the case of a part-time employee who had retired on or after the 1stday of November, 1992.