Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 41 in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009 41. Annual report. - The annual report of the University shall be prepared under the direction, of the Vice-Chancellor and shall be submitted to the Chancellor and the State Government and shall be placed before the State Legislature.
