Bombay High Court
Atmaram Ramkrishna Samant vs Shaikh Abubakar Hassan And Ors on 28 January, 2020
Author: Anuja Prabhudessai
Bench: A.A. Sayed, Anuja Prabhudessai
P.H. Jayani praecipe WP2293.18.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 2293 OF 2018
Shaikh Abubakar Hassan and ors. .....Petitioners
v/s.
The Chief Offer, Sawantwadi Munifipal
Counfil and ors. .....Respondents
WITH
INTERIM APPLICATION NO. 1 OF 2019
IN
WRIT PETITION NO. 2293 OF 2018
Atmaram Ramkrishna Samant .....Applifant
In the matter between :-
Shaikh Abubakar Hassan and ors. .....Petitioners
v/s.
The Chief Offer, Sawantwadi Munifipal
Counfil and ors. .....Respondents
Mr. Atmaram Patade for the Petitioners.
CORAM: A.A. SAYED, AND
SMT. ANUJA PRABHUDESSAI, JJ.
DATE : 28th JANUARY, 2020. P. C. :-
. Mentioned. Not on board.
2. A praefipe is moved by the learned Counsel for the Petitioners for speaking to the minutes of the order dated 19/12/2019.
3. In the order dated 19/12/2019, the fause title is inforreftly typed. The same to be forrefted to read"Shaikh Abubukar Hassan and ors. v/s. Chief Offer, Sawantwadi Munifipal Counfil and ors.". Digitally signed by Preeti Preeti Jayani H. H. Date:
Jayani 2020.02.06 (SMT. ANUJA PRABHUDESSAI, J.) (A.A. SAYED, J.) 11:14:54 +0530 1/1