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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Goa - Subsection

Section 68(7) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(7)He/She shall hand over the records, material, stationery, etc. transported from the assessment camp to the respective sections in the office of the Board.