Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 15 in Chhattisgarh Chikitsa Snatkottar Pravesh Pariksha Niyam, 2011

15. Fee Structure.

(1)Every candidate at the time of admission and thereafter as per schedule specified by the Director shall have to pay regularly fee as detailed below : - (order n.Pt.J.N.M. Medical College Raipur C.G.-No./MC/SS/Fee/6706).
(1) Tuition Fee (Degree) Rs. 20,000/- Per Annum.
(2) Tuition Fee (Diploma) Rs. 20,000/- Per Annum.
(3) HOSTEL FEE Rs. 6,000/- Per Annum.
(4) Library Fee Rs. 2,000/- Per Annum.
(5) Maintenance Fee Rs. 1,800/- Per Annum.
(2)Fee Refund. - Student admitted through All India Quota or State Quota and who submits in writing for leaving that seat to his respective college authority before 20th may of the year of admission shall be refunded the deposited fees after deducting 10% for the tuition fee as administrative charges. No application for such refund will be considered after that period & the deposited fee will not be refundable.
(3)Security Deposit. -