Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Ravi Das vs Mrs. Bubbles Goyal Of New Delhi on 5 April, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                          1           15 ial 1766-23 in cp 455-10-os.doc


                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           ORDINARY ORIGINAL CIVIL JURISDICTION

                        INTERIM APPLICATION (L) NO.1766 OF 2023
                                          IN
                           COMPANY PETITION NO.455 OF 2010

 Ravi Das                                         ... Applicant

 In the matter between:
 Bubbles Goyal of New Delhi                       ... Petitioner
        Vs.
 The Official Liquidator of
 M/s Asian Power Controls Limited
 (in Liquidation)                                 ... Respondent

                                    -------
 Mr. Akshay S. Pansare i/by Ms. M.P. Thakur, Advocates for the Applicant.
 Mr. Anirudh Hariani, Advocate for the Official Liquidator.
 Mr. Anil Bhagure, Assistant Official Liquidator is present.
                                   -------

                            CORAM :     ABHAY AHUJA, J.
                            DATE :      05 APRIL, 2024.


 P.C. :


1. Mr. Akshay S. Pansare, learned counsel appears for the Applicant and seeks some time to file rejoinder.

2. Let the rejoinder be filed by 26th April, 2024 with a copy to the other side.

3. List on 26th April, 2024.


                                                  (ABHAY AHUJA, J.)


   Priya R. Soparkar                                                                   1 of 1


::: Uploaded on - 06/04/2024                      ::: Downloaded on - 17/04/2024 23:19:26 :::