Bombay High Court
Ravi Das vs Mrs. Bubbles Goyal Of New Delhi on 5 April, 2024
Author: Abhay Ahuja
Bench: Abhay Ahuja
1 15 ial 1766-23 in cp 455-10-os.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (L) NO.1766 OF 2023
IN
COMPANY PETITION NO.455 OF 2010
Ravi Das ... Applicant
In the matter between:
Bubbles Goyal of New Delhi ... Petitioner
Vs.
The Official Liquidator of
M/s Asian Power Controls Limited
(in Liquidation) ... Respondent
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Mr. Akshay S. Pansare i/by Ms. M.P. Thakur, Advocates for the Applicant.
Mr. Anirudh Hariani, Advocate for the Official Liquidator.
Mr. Anil Bhagure, Assistant Official Liquidator is present.
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CORAM : ABHAY AHUJA, J.
DATE : 05 APRIL, 2024. P.C. :
1. Mr. Akshay S. Pansare, learned counsel appears for the Applicant and seeks some time to file rejoinder.
2. Let the rejoinder be filed by 26th April, 2024 with a copy to the other side.
3. List on 26th April, 2024.
(ABHAY AHUJA, J.)
Priya R. Soparkar 1 of 1
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