Section 2(1)(e) in The Prohibition of Employment as Manual Scavengers and their Rehabilitation Rules, 2013

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(e)"inspector" mean a person appointed as "inspector" by the appropriate Government as per the provisions of sub-section(1) of section 20 of the Act.

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