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State of Jharkhand - Section

Section 37 in Jharkhand Municipal Act, 2011

37. Allocation of Funds.

(1)The municipality shall allocate twenty percent of the amount earmarked in the maintenance provision of municipal budget to Ward Committees for maintenance of services like water supply, sanitation, drains, street lights, parks, markets, etc.
(2)Allocation and utilisation of funds to and by the ward committees for maintenance of civic services shall be in the manner prescribed by the Government.