Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Uttar Pradesh - Subsection Section 37(4) in The United Provinces Indian Medicine Act, 1939 (4)the State Government by notification in the Official Gazette [cancel or modify] [Substituted for the word 'cancel' by U. P. Act No. 7 of 1956.] any regulation.
