Madhya Pradesh High Court
Swapnil Singh vs Chief Executive Officer on 4 May, 2022
Author: Chief Justice
Bench: Chief Justice
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 9731 of 2022
(SWAPNIL SINGH Vs CHIEF EXECUTIVE OFFICER AND OTHERS)
Dated : 04-05-2022
Shri Atul Kumar Jain - Advocate for the petitioner.
Shri Amit Seth - Deputy Advocate General for the respondents.
Post on 05.05.2022 along with Writ Petition No.14451 of 2021.
(RAVI MALIMATH) (PURUSHAINDRA KUMAR KAURAV)
CHIEF JUSTICE JUDGE
Nitesh
Digitally signed by NITESH PANDEY
DN: c=IN, o=HIGH COURT OF MADHYA PRADESH, ou=JUDICIAL, pseudonym=86489bc20a6a406d98306b23025621ce, postalCode=482001, st=MADHYA PRADESH, serialNumber=d3c43878e5123dcce8275e09def7b0ce2222e9c91b1174c5e2a b8b19437c9ae5, cn=NITESH PANDEY Date: 2022.05.05 16:19:35 +05'30' Adobe Reader version: 11.0.8