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Union of India - Section

Section 32 in The Inter-State Corporations Act, 1957

32. [ The Charitable Endowments Act, 1890 (Act 6 of 1890).] [Added by Notification No. G.S.R. 1247, dated 3-10-1961, Gazette of India, Pt. II, Section 3(i), p. 1531]