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State of Jammu-Kashmir - Section

Section 5 in The Jammu and Kashmir Electricity Act, 2010

5. State policy on electrification and local distribution in rural areas.

- The Government shall also formulate a State policy, for rural electrification and bulk purchase of power and management of local distribution in rural areas through Panchayat Institutions, Users Association, Co-operative Societies, Non-Governmental Organizations or Franchises.