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State of Chattisgarh - Section

Section 9 in International Institute of Information Technology (IIIT) University Act, 2013

9. Authorities of the Institute.

- The following shall be the authorities of the Institute:-
(1)The Chairperson,
(2)The Board,
(3)The Senate,
(4)The Finance Committee,
(5)The Building and Works Committee,
(6)Such other authorities as may be declared by the Statutes to be the authorities of the Institute.