Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of West Bengal - Section Section 39 in West Bengal Shops and Establishments Rules, 1964 39. Calculation of ordinary rate of wages of overtime. For the purpose of section 13 the ordinary rate of wages shall be calculated in the manner specified in Schedule IV.
