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[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 72(2)(m) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997

(m)the period within which weights or measures shall be verified or re-verified as required by sub-section (2) of section 24;