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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(3) in The Merchant Shipping (Continuous Discharge Certificates) Rules, 1960

(3)The provisions of rules 8 and 9 shall apply to certificates of discharge issued under this rule.Form I[See rule 4(2)]Port 127Continuous-Discharge CertificateIssued under Merchant Shipping (Continuous Discharge Certificates) Rules, 1960
Photograph& Official Stamp
Note.-The above photo should be authenticated by impressing the Shipping Office Stamp and the Signature of the Shipping Master partly on the photo and partly on the book.
Name of the Seaman  
Code No. of thePort
and Registered No.  
of the DischargeBook
Notice to Seamen