Delhi High Court - Orders
Rohini Ews Flats Residents Welfare ... vs Varsha Joshi,North Delhi Municipal ... on 6 December, 2023
Author: Dharmesh Sharma
Bench: Dharmesh Sharma
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 475/2019
ROHINI EWS FLATS RESIDENTS WELFARE
ASSOCIATION & ORS ..... Petitioner
Through: Mr. Sandeep Kumar, Adv.
versus
VARSHA JOSHI,NORTH DELHI MUNICIPAL
CORPORATION & ORS ..... Respondent
Through: Mr. Siddhant Nath, Standing
Counsel for MCD.
ASI Devender Singh, Parvi
Officer, Traffic and ASI D.
Lachi Ram, Rohini Traffic
Circle.
Ms. Lalltaksh Joshi, Adv. for
R-2.
CORAM:
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 06.12.2023 The matter cannot be taken up today as Hon‟ble Judge is sitting in Special Division Bench-VII.
List on 08.04.2024.
BY ORDER (COURT MASTER) DECEMBER 6, 2023/ss/ This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/12/2023 at 01:59:17