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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(1)(x) in The Maharashtra Prevention Of Begging Act, 1959

(x)“Receiving Centre” means an institutions for the reception and temporary detention of beggars provided by the State Government, or certified to be such under sub-section (1) of section 12;