Rajasthan High Court - Jodhpur
Priya Vyas vs State Of Rajasthan on 6 January, 2021
Author: Arun Bhansali
Bench: Arun Bhansali
(1 of 1) [CW-7712/2020]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 7712/2020
Priya Vyas
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. M.S. Shekhawat (through VC)
For Respondent(s) : Ms. Shalini Auditya for Mr. Vinit
Sanadhya (through VC)
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 06/01/2021 List on 11.1.2021.
Connect with SBCWP No.8366/2020.
(ARUN BHANSALI),J 17-Sumit/-
(Downloaded on 06/01/2021 at 08:41:45 PM)Powered by TCPDF (www.tcpdf.org)