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Rajasthan High Court - Jodhpur

Priya Vyas vs State Of Rajasthan on 6 January, 2021

Author: Arun Bhansali

Bench: Arun Bhansali

                                                           (1 of 1)                                   [CW-7712/2020]


                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                  S.B. Civil Writ Petition No. 7712/2020

                                   Priya Vyas
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent


                                   For Petitioner(s)        :     Mr. M.S. Shekhawat (through VC)
                                   For Respondent(s)        :     Ms. Shalini Auditya for Mr. Vinit
                                                                  Sanadhya (through VC)



                                                HON'BLE MR. JUSTICE ARUN BHANSALI

Order 06/01/2021 List on 11.1.2021.

Connect with SBCWP No.8366/2020.

(ARUN BHANSALI),J 17-Sumit/-

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