Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act] State of Haryana - Subsection Section 18(3)(b) in Faridabad Metropolitan Development Authority Act, 2018 (b)that have been started, either in the current financial year or in the financial years preceding the current financial year, but not completed along with reasons thereof;