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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Uttarakhand - Subsection

Section 60(2)(e) in Uttaranchal Value Added Tax Act, 2005

(e)signature of the selling dealer or his manager, agent or [employee] [Substituted for 'servant' vide Notification No. 1314/XXXVI(4)/2008, date 31-3-08.] duly authorised by him;