Orissa High Court
Tuku Padhi vs State Of Orissa And Another on 24 April, 2023
Author: B. P. Routray
Bench: B. P. Routray
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLA No.48 of 2023
Tuku Padhi .... Appellant
Mr. M.K. Chand, Advocate
-versus-
State of Orissa and another .... Respondents
Mr. K. K. Das, A.S.C. for Respondent No.1
CORAM:
JUSTICE B. P. ROUTRAY
ORDER
24.04.2023 Order No.
07. 1. List this matter on 8th May, 2023 as prayed by Mr. M.K. Chand, learned counsel for the Appellant.
( B.P. Routray) Judge Digitally signed BASANTA by BASANTA KUMAR KUMAR Date:
BARIK BARIK 2023.04.25 10:19:47 +05'30'