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Orissa High Court

Tuku Padhi vs State Of Orissa And Another on 24 April, 2023

Author: B. P. Routray

Bench: B. P. Routray

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                     CRLA No.48 of 2023

                               Tuku Padhi                                  ....         Appellant
                                                                       Mr. M.K. Chand, Advocate
                                                            -versus-
                               State of Orissa and another              ....       Respondents
                                                    Mr. K. K. Das, A.S.C. for Respondent No.1

                                           CORAM:
                                           JUSTICE B. P. ROUTRAY

                                                         ORDER

24.04.2023 Order No.

07. 1. List this matter on 8th May, 2023 as prayed by Mr. M.K. Chand, learned counsel for the Appellant.

( B.P. Routray) Judge Digitally signed BASANTA by BASANTA KUMAR KUMAR Date:

BARIK BARIK 2023.04.25 10:19:47 +05'30'