Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 4 in Uttar Pradesh Rajarshi Tandon Open University Act, 1999

4. The Objects of the University.

- The University shall promote dissemination of learning and knowledge through distance education systems to a large segment of the population and shall, in organising its activities, have due regard to the objects specified in the schedule.