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State of Sikkim - Section

Section 75 in The Sikkim Prisons Act, 2007

75. Protection of actions taken in good faith.

No suit, prosecution or other legal proceedings shall lie against any officer or staff of the prison for executing any order made by the competent authority or in respect of anything which is done in good faith or intended to be done by such officer or staff or person under this Act or any rules or order made there-under.