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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1)(a) in The Rajasthan Holdings (Consolidation and Prevention of Fragmentation) Rules, 1955

(a)classification and valuation of lands and assessment of compensation payable for trees, wells, buildings etc. have been made correctly;