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Allahabad High Court

Iqbal Ahmad Khan And 4 Ors. vs D.D.C./Chief Revenue Officer Gonda And ... on 31 January, 2011

Author: Satyendra Singh Chauhan

Bench: Satyendra Singh Chauhan





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- CONSOLIDATION No. - 270 of 2008
 

 
Petitioner :- Iqbal Ahmad Khan And 4 Ors.
 
Respondent :- D.D.C./Chief Revenue Officer Gonda And 5 Ors.
 
Petitioner Counsel :- Q.M.Haque
 
Respondent Counsel :- C.S.C.,R.N.Gupta,Ram Janak Yadav
 

 
Hon'ble Satyendra Singh Chauhan,J.
 

Heard .

Cause  shown is sufficient.

Application is allowed and the order dated 12.1.2011 is hereby recalled. The petition is restored to its original number.

Order Date :- 31.1.2011 BLY Hon'ble Satyendra Singh Chauhan,J.

Petition is restored to its original number vide my order of date passed on the application for recall of the order and restoration of the petition. List before appropriate Bench. 

Order Date :- 31.1.2011 BLY