Allahabad High Court
Iqbal Ahmad Khan And 4 Ors. vs D.D.C./Chief Revenue Officer Gonda And ... on 31 January, 2011
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 22 Case :- CONSOLIDATION No. - 270 of 2008 Petitioner :- Iqbal Ahmad Khan And 4 Ors. Respondent :- D.D.C./Chief Revenue Officer Gonda And 5 Ors. Petitioner Counsel :- Q.M.Haque Respondent Counsel :- C.S.C.,R.N.Gupta,Ram Janak Yadav Hon'ble Satyendra Singh Chauhan,J.
Heard .
Cause shown is sufficient.
Application is allowed and the order dated 12.1.2011 is hereby recalled. The petition is restored to its original number.
Order Date :- 31.1.2011 BLY Hon'ble Satyendra Singh Chauhan,J.
Petition is restored to its original number vide my order of date passed on the application for recall of the order and restoration of the petition. List before appropriate Bench.
Order Date :- 31.1.2011 BLY