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[Cites 0, Cited by 0] [Section 152(6)] [Section 152] [Entire Act]

State of Jharkhand - Subsection

Section 152(6)(viii) in Jharkhand Municipal Act, 2011

(viii)The rental value per sq. ft. of carpet area for different classes of holdings shall be published from time to time by the municipality with the prior approval of the State Government.