Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 98] [Entire Act] State of Assam - Subsection Section 98(d) in The Assam Police Act, 2007 (d)malingers or feigns illness or injury or voluntarily causes hurt to himself with a view to evading duty; or
