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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2)(a) in The Motor Vehicles (Driving) Regulations, 2017

(a)when, at an intersection or at a place other than an intersection, a green light is on at a traffic control signal, a motor vehicle facing the green light shall,-
(i)drive the vehicle into the intersection or pedestrian crossing only if the way ahead is clear;
(ii)move only in the direction indicated by the green directional arrow in case a green directional arrow signal is also displayed by a traffic control signal;
(iii)give way to any pedestrian, who is within the intersection or at an adjacent pedestrian crossing, and to any other vehicle which is within the intersection at the time when the green light turns on;