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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Madhya Pradesh - Subsection

Section 20(e) in The M.P. Nationalised Text Books Dealers Registration and Supply Rules, 1963

(e)The dealer shall not grant or allow under any circumstances, rebate, discount, commission, special terms, or offer any other inducement to any purchaser with a view to persuade him to buy Text Books from his shop or firm in preference to that of the other dealer in the district for which he is a dealer.