Telangana High Court
Shivaji Fish Seed Farm vs Sandeep Kumar Sultania on 17 April, 2026
IN THE HIGH COURT FOR THE STATE OF TELANGANA
AT HYDERABAD
THE HON'BLE SMT. JUSTICE T. MADHAVI DEVI
CONTEMPT CASE No.1983 OF 2025
17th April, 2026
Between:
Shivaji Fish Seed Farm and 2 others
... Petitioners
AND
The State of Telangana and 2 others
...Respondents
ORDER:
Alleging willful and deliberate disobedience of the orders of this Court dated 18.02.2025 in W.P.No.4700 of 2025, this Contempt Case is filed.
2. Learned counsel for the petitioners submitted that the orders passed by this Court in W.P.No.4700 of 2025 dt.18.02.2025 have been complied with and the contempt case may be closed.
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3. Recording the above submission, the Contempt Case is closed. There shall be no order as to costs. Miscellaneous petitions, if any, shall stand closed.
____________________________ JUSTICE T. MADHAVI DEVI Date: 17.04.2026 dv 3 HON'BLE SMT. JUSTICE T. MADHAVI DEVI CONTEMPT CASE No.1983 OF 2025 Date: 17.04.2026 dv 4