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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(2)(h) in Jammu and Kashmir Ombudsman for Panchayats Act, 2014

(h)"investigating officer" means an officer authorized by the Ombudsman to conduct investigation in respect of an allegation or complaint ;