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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(12) in Tamil Nadu Panchayats (Employees Conduct) Rules, 2001

(12)Except in accordance with the procedure laid down by the Government, no panchayat land shall be sold or granted on lease to any panchayat employee, whether in permanent or temporary employment.