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[Cites 0, Cited by 0] [Section 24(4)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(4)(b) in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977

(b)[* * *] [Clause (B) omitted by G.S.R. 113(E), dated 12-2-2004 (w.e.f. 1-9-2004).]