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Kerala High Court

P.S.Sadhumon vs Matsyafed (Kerala State Corporate ... on 25 October, 2019

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

         THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

 FRIDAY, THE 25TH DAY OF OCTOBER 2019 / 3RD KARTHIKA, 1941

                   WP(C).No.19698 OF 2019(J)

PETITIONERS:
      1     P.S.SADHUMON, AGED 47 YEARS, S/O.SANKUNNI,
             POOKKAITHAYIL,CHEMBU.P.O,VAIKOM, KOTTAYAM - 686615.

     2       REJIMON.P.S, AGED 47 YEARS, S/O.SASIDHARAN,
             POOKKAITHAYIL,CHEMBU .P.O,VAIKOM, KOTTAYAM-686615.

            BY ADVS.
                 SRI.ANOOP JOSEPH
                 SRI.K.B.ARUNKUMAR
                 SMT.ZERENE LINDA MITCHEL
                 SMT.K.K.DAJULA
                 SRI.V.C.SURESH BABU
                 SMT.ASWANI THUVVAKKADAN
RESPONDENTS:
      1     MATSYAFED (KERALA STATE CORPORATE FEDERATION
            FOR FISHERIES DEVELOPMENT)REPRESENTED BY ITS
            MANAGING DIRECTOR, MATSYAFED HEAD OFFICE,
            KAMALESWARAM,MANACAUD.P.O,
            THIRUVANANTHAPURAM-695009.

     2       THE MANAGER,MATSYAFED,PALAIKARI FISH FARM,
             KATTIKUNNU,CHEMBU.P.O,VAIKOM, KOTTAYAM-686615.

     3       ADDL.R3. THE DIRECTOR OF FISHERIES,
             DEPARTMENT OF FISHERIES, VIKAS BHAVAN,
             THIRUVANANTHAPURAM-695033.

     4       ADDL.R4. THE JOINT DIRECTOR OF FISHERIES,
             DR. SALIM ALI ROAD, NEAR HIGH COURT OF KERALA,
             KOCHI-18.
             *(IMPLEADED AS PER ORDER IN IA 1/2019 DATED 16-
             08-2019).
             BY ADVS.
                   SRI.T.P.PRADEEP, SC, MATSYAFED
                   MABLE C. KURIAN, GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP               FOR
ADMISSION ON 25.10.2019, THE COURT ON THE SAME               DAY
DELIVERED THE FOLLOWING:
 WP(C).No.19698 OF 2019(J)

                                 2



                          JUDGMENT

The petitioners were employed as fish farm workers in the Matsyafed, Palaikari farm, Chembu in Kottayam District, on daily wages. It appears that, their service has been discontinued from the year 2019. They had approached the Manager of the Matsyafed permitting to continue in the service, evident from Exts. P2 and P3 representations.

2. I am of the view that, the Manager shall forward the representations to the Managing Director within one week. The Managing Director shall take appropriate decision within a further period of two weeks.

Accordingly, this writ petition is disposed of.

Sd/-

A.MUHAMED MUSTAQUE JUDGE spk WP(C).No.19698 OF 2019(J) 3 APPENDIX PETITIONERS' EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE CERTIFICATE ISSUED BY THE 2ND RESPONDENT TO THE PETITOINER NO.1 EVIDENCING THAT THE PETITIONER NO.1 HAVE BEEN WORKING IN THE FISH FARM FROM 01.05.2012.
EXHIBIT P2 TRUE COPY OF THE REPRESENTATION DATED 09.07.2019 SUBMITTED BY THE PETITIONER NO.1 TO THE RESPONDENT NO.1 EXHIBIT P3 TRUE COPY OF THE REPRESENTATION DATED 09.07.2019 SUBMITTED BY THE PETITIONER NO.2 TO THE RESPONDENT NO.1.

RESPONDENTS' EXHIBITS:NIL