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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(h) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(h)reconstruction of portions of building damaged by storm- rains, fire, earth quake or any other natural calamities to the same extent and specifications as existed prior to the damaged provided the use conforms to the provisions of the development plan,