Gauhati High Court
Page No.# 1/5 vs The State Of Assam And 18 Ors on 2 April, 2024
Page No.# 1/5
GAHC010263612017
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/2265/2017
ANOWAR HUSSAIN and ANR
S/O- LATE MD SOFI, COMMISSIONER OF WARD NO. 14, KHELMATI, NORTH
LAKHIMPUR, P.O- KHELMATI, P.S- NORTH LAKHIMPUR, DIST-
LAKHIMPUR, ASSAM, PIN- 787031
2: SRI SURYA PHUKAN
S/O- LATE CHITRA PHUKAN
COMMISSIONER OF WARD NO. 3
R/O- WARD NO. 3
NORTH LAKHIMPUR
CD ROAD
P.O and P.S- NORTH LAKHIMPUR
DIST- LAKHIMPUR
ASSAM, PIN- 78700
VERSUS
THE STATE OF ASSAM AND 18 ORS
REPRESENTED BY THE COMMISSIONER SECRETARY TO THE GOVT OF
ASSAM, URBAN DEVELOPMENT DEPTT. DISPUR, GUWAHATI- 6
2:THE DIRECTOR OF MUNICIPAL ADMINISTRATION
ASSAM
DISPUR, GUWAHATI-6
3:THE DEPUTY COMMISSIONER
LAKHIMPUR
NORTH LAKHIMPUR
4:THE NORTH LAKHIMPUR MUNICIPAL BOARD
NORTH LAKHIMPUR
REPRESENTED BY THE EXECUTIVE OFFICER
P.O AND P.S- NORTH LAKHIMPUR
DIST- LAKHIMPUR
Page No.# 2/5
ASSAM, PIN- 787001
5:SRI PRADAN BORUAH
S/O- LATE MATHURA BORUAH
MEMBER OF PARLIAMENT NO.14
LAKHIMPUR LOK SABHA CONSTITUENCY CUM EX-OFFICIO MEMBER OF
NORTH LAKHIMPUR MUNICIPAL BOARD
R/O- VILL- AMRITPUR
SILAPATHAR
P.O AND P.S- SILAPATHAR
DIST- DHEMAJI
ASSAM, PIN- 787059
6:SRI UTPAL DUTTA
S/O- LATE REBOT DUTTA
MEMBER OF 111 LAKHIMPUR LEGISLATIVE ASSEMBLY CUM EX OFFICIO
MEMBER OF NORTH LAKHIMPUR MUNICIPAL BOARD
R/O- WARD NO. 8
P.O AND P.S- NORTH LAKHIMPUR
DIST- LAKHIMPUR
ASSAM, PIN- 787001
7:SMTI. RENUKA GOHAIN BORUA
W/O- SRI UTTAM GOHAIN BORUA
COMMISSIONER OF WARD NO. 2
R/O- WARD NO.2
NAKARI
P.O and P.S- NORTH LAKHIMPUR
DIST- LAKHIMPUR
ASSAM, PIN- 787001
8:SMTI DIPA SINGH
W/O- SRI TILLU SINGH
COMMISSIONER OF WARD NO. 6
R/O- WARD NO.6
SHANTI NAGAR
P.O and P.S- NORTH LAKHIMPUR
DIST- LAKHIMPUR
ASSAM, PIN- 787001
9:SRI PRASANTA DAS
W/O- LATE LEKHAN DAS
COMMISSIONER OF WARD NO. 12
R/O- WARD NO.12
CHAPORIGAON NORTH LAKHIMPUR
P.O and P.S- NORTH LAKHIMPUR
DIST- LAKHIMPUR
ASSAM, PIN- 787001
Page No.# 3/5
10:SMTI. KALPANA SAHU
W/O- SRI BIJIT SAHU
COMMISSIONER OF WARD NO. 8
R/O- WARD NO.8
THANA ROAD
P.O and P.S- NORTH LAKHIMPUR
DIST- LAKHIMPUR
ASSAM, PIN- 787001
11:SRI SOMIRAN KONWAR
S/O- LT. KANAK CH. KONWAR
COMMISSIONER OF WARD NO. 4
R/O- WARD NO.4
AHUCHOUL GAON
P.O and P.S- NORTH LAKHIMPUR
DIST- LAKHIMPUR
ASSAM, PIN- 787001
12:SRI MILAN CH DEBNATH
S/O- LATE MONI DEBNATH
COMMISSIONER OF WARD NO. 9
R/O- WARD NO.9
BAZAR PUTTY
P.O and P.S- NORTH LAKHIMPUR
DIST- LAKHIMPUR
ASSAM, PIN- 787001
13:SRI AMAL KUNDU
S/O- AMULYA KUNDU
COMMISSIONER OF WARD NO. 10
R/O- WARD NO.10
GOPI NAGAR
P.O and P.S- NORTH LAKHIMPUR
DIST- LAKHIMPUR
ASSAM, PIN- 787001
14:SMTI JINAMONI HAZARIKA GOGOI
W/O- SRI JYOTI GOGOI
COMMISSIONER OF WARD NO. 5
R/O- WARD NO.5
CHETIAGAON
P.O and P.S- NORTH LAKHIMPUR
DIST- LAKHIMPUR
ASSAM, PIN- 787001
15:SMTI SABINA YESMIN HAZARIKA
W/O- IMTAZ ALI HAZARIKA
Page No.# 4/5
COMMISSIONER OF WARD NO. 13
R/O- WARD NO.13
SHANTI NAGAR
P.O and P.S- NORTH LAKHIMPUR
DIST- LAKHIMPUR
ASSAM, PIN- 787001
16:SMTI MRIDULA PHUKAN
W/O- SRI PRADIP PHUKAN
COMMISSIONER OF WARD NO. 1
R/O- WARD NO.1
NAKARI
P.O and P.S- NORTH LAKHIMPUR
DIST- LAKHIMPUR
ASSAM, PIN- 787001
17:SMTI DIPIKA BORA
W/O- SRI KAMINI BORA
COMMISSIONER OF WARD NO. 11
R/O- WARD NO.11
K B ROAD
P.O and P.S- NORTH LAKHIMPUR
DIST- LAKHIMPUR
ASSAM, PIN- 787001
18:SMTI GITAMONI HAZARIKA
W/O- SRI GYAN HAZARIKA
COMMISSIONER OF WARD NO. 7
R/O- WARD NO.7
T H ROAD
P.O and P.S- NORTH LAKHIMPUR
DIST- LAKHIMPUR
ASSAM, PIN- 787001
19:DR. RANEE NARAH
W/O- SRI BHARAT CH. NARAH
MEMBER OF COUNCIL OF STATES CUM EX OFFICIO MEMBER OF NORTH
LAKHIMPUR MUNICIPAL BOARD
R/O- WARD NO.7
D K ROAD
NORTH LAKHIMPUR
P.O and P.S- NORTH LAKHIMPUR
DIST- LAKHIMPUR
ASSAM, PIN- 78700
Advocate for the Petitioner : MR.R C DAS
Advocate for the Respondent : MR.J HANDIQUER- 9and11
Page No.# 5/5
BEFORE
HON'BLE MR. JUSTICE KAUSHIK GOSWAMI
ORDER
02.04.2024.
Heard Ms. H. Das, learned counsel for the petitioner. Also heard Ms. S. Baruah, learned Government Advocate for respondent Nos.1 & 3.
Ms. H. Das, learned counsel for the petitioner submits that this Writ Petition has become infructuous.
In view of the aforesaid endorsement made by the learned counsel for the petitioner, the Writ Petition stands disposed of on being infructuous.
JUDGE Comparing Assistant