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Madhya Pradesh High Court

Kuldeep Yadav vs The State Of Madhya Pradesh on 1 March, 2023

Author: Atul Sreedharan

Bench: Atul Sreedharan

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 8302 of 2023 (KULDEEP YADAV Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 01-03-2023 Shri Akhand Pratap Singh, learned counsel for the applicant.

Shri Naval Gupta, learned Public Prosecutor for the State. Learned counsel for the applicant wants to file additional documents. List this case on 28.03.2023.

(ATUL SREEDHARAN) JUDGE Rashid Signature Not Verified Signed by: RASHID KHAN Signing time: 03-Mar-23 11:22:15 AM