Allahabad High Court
Smt. Kamla Devi vs D.D.C. And Others on 9 August, 2021
Author: Salil Kumar Rai
Bench: Salil Kumar Rai
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - B No. - 26379 of 1996 Petitioner :- Smt. Kamla Devi Respondent :- D.D.C. And Others Counsel for Petitioner :- V.B.L. Srivastava,A.S. Srivastava,Anoop Trivedi Counsel for Respondent :- C.S.C.,Jata Shanker Pandey Hon'ble Salil Kumar Rai,J.
It has been stated by the counsel for the petitioner that he is not receiving instructions in the case.
In view of the aforesaid statement of the counsel for the petitioner, the writ petition is dismissed as not pressed.
Order Date :- 9.8.2021 Satyam