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Allahabad High Court

Smt. Kamla Devi vs D.D.C. And Others on 9 August, 2021

Author: Salil Kumar Rai

Bench: Salil Kumar Rai





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - B No. - 26379 of 1996
 

 
Petitioner :- Smt. Kamla Devi
 
Respondent :- D.D.C. And Others
 
Counsel for Petitioner :- V.B.L. Srivastava,A.S. Srivastava,Anoop Trivedi
 
Counsel for Respondent :- C.S.C.,Jata Shanker Pandey
 

 
Hon'ble Salil Kumar Rai,J.
 

It has been stated by the counsel for the petitioner that he is not receiving instructions in the case.

In view of the aforesaid statement of the counsel for the petitioner, the writ petition is dismissed as not pressed.

Order Date :- 9.8.2021 Satyam