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[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(4)(g) in Rajasthan Public Gambling Ordinance, 1949

(g)on the extent of the occurrence of any other natural event, any house, room, tent, enclosure, space, vehicle, vessel or any place whatsoever in which such gaming takes place or in which instruments of gaming are kept or used for such gaming; and