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[Section 58]
[Entire Act]
State of Kerala - Subsection
Section 58(3) in Kerala University of Fisheries and Ocean Studies Act, 2010
| (i) The Pro-Vice Chancellor | - Chairperson |
| (ii) Two members of the Senate elected by theMembers of the Senate from among themselves, one shall be a women | - Members |
| (iii) Three members of Governing Council electedby the members of the Governing Council from among themselves oneshall be a women | - Members |
| (iv) The Registrar | - Member Secretary |