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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Kerala - Subsection

Section 58(3) in Kerala University of Fisheries and Ocean Studies Act, 2010

(3)The Grievances Redressal Committee shall consist of the following members, namely:-
(i) The Pro-Vice Chancellor - Chairperson
(ii) Two members of the Senate elected by theMembers of the Senate from among themselves, one shall be a women - Members
(iii) Three members of Governing Council electedby the members of the Governing Council from among themselves oneshall be a women - Members
(iv) The Registrar - Member Secretary