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[Cites 0, Cited by 0] [Section 53(4)] [Section 53] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 53(4)(iii) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(iii)A juvenile or child representative from each of the Children's Committees (on a monthly rotation basis to ens; re representation of juveniles or children from all age group ): Member