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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Maharashtra - Subsection

Section 31(1) in The Maharashtra Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

(1)The employer shall provide each employee (including a home-worker) with a book in Form IV or Form VII, as the case may be (hereinafter referred to as the Leave Book).