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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Manipur - Subsection

Section 26(1) in The Manipur Hill Areas Autonomous District Council Act, 2000

(1)The District Council shall have the authority to frame its Budget in respect of all Receipts and Expenditure. In doing so, it shall observe all budgetary procedures adopted by the Government.