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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(xviii) in Telangana (Agricultural Produce and Livestock) Markets Act, 1966

(xviii)[ 'Warehouse' means any building or structure or other protected enclosure including cold storage licensed as warehouse and used for the purpose of storing agricultural produce on behalf of the depositors.] [Added by Act No.3 of 2016.]