Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 58] [Entire Act]

Bengal Presidency - Subsection

Section 58(a) in Calcutta Improvement Act, 1911

(a)they shall, as far as practicable, keep the street in good repair and do all things necessary for the safety and convenience of persons using it, and