Section 54(1) in Delhi Motor Vehicles Rules, 1993

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NCT Delhi - Subsection

Section 54(1) in Delhi Motor Vehicles Rules, 1993

(1)Every permit issued shall be in one of the following forms:

Form	Permit in respect of
P.St.C.	Particular Stage Carriage
P.R.S.C.	Reserve of Stage Carriage
P.C.C.	Contract Carriage
P.Pr.C.	Private Goods Carrier
P.Pu.C	Public Goods Carrier
P.TEM	Temporary Permit
P.S.C.	Private Service Vehicle.