Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56] [Entire Act] State of Odisha - Subsection Section 56(xix) in Orissa Minor Minerals Concession Rules, 2004 (xix)The auction holder shall pay a wage not less than the minimum wage prescribed by the State Government from time to time under the Minimum Wages Act, 1948.
