Section 15 in Tamil Nadu Private Universities Act, 2019
15. Officers of Private University.
- The following shall be the officers of a Private University, namely:-(a)the Chancellor;(b)the Vice-Chancellor;(c)the Pro-Vice-Chancellor;(d)the Registrar;(e)the Deans and Directors;(f)the Finance Officer;(g)the Controller of Examinations; and(h)such other persons as may be declared by the statutes to be officers of the Private University.
